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Karnataka HC Issue Notices to Sania Mirza and Sports Ministry Over H N Girisha's Plea - (27 Aug 2015)

Karnataka HC has put stay on decision of Sports Ministry to give Rajiv Gandhi Khel Ratna to Sania Mirza. It has also sought reply from them and Sania as to why athlete H N Girisha 's name was overlooked in favour of Sania, considering points system implemented by Central Government in this regard.

Tags : KARNATAKA HC  SPORTS MINISTRY  

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