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Delhi HC to Centre: File Reply on Airtel's Plea for Refund of over Rs 2500 Crore - (08 Aug 2016)

Delhi HC has sought Centre's response on Bharti Airtel's plea seeking refund of over Rs 2,500 crore, which includes disputed licence fees of Rs 399.92 crore paid by it for its Punjab circle for 1996-98 and interest on the amount.

Tags : DELHI HC   BHARTI AIRTEL   CENTRE  

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