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IRDAI Issues Guidelines for Share Acquisition in Insurance Companies - (08 Aug 2016)

Insurance Regulatory and Development Authority of India (IRDAI) has issued guidelines for acquisition of shares in listed insurance companies under which the acquirer will be required to adhere to the fit and proper criteria and seek regulator's nod for owning voting rights beyond 5 per cent.

Tags : IRDAI   GUIDELINES FOR SHARE ACQUISITION  

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