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NGT Seeks Details from States over Handling of Toxic Waste - (08 Aug 2016)

National Green Tribunal (NGT) has ordered Delhi, Haryana, Rajasthan, Uttar Pradesh and Uttarakhand Governments to file an affidavit and inform it about the mechanism of disposal of toxic waste being released from industries.

Tags : NATIONAL GREEN TRIBUNAL   DELHI   HARYANA   RAJASTHAN   UTTAR PRADESH AND UTTARAKHAND GOVERNMENTS  

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