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Delhi HC Denies to Lift Ban on BBC Documentary ‘India’s Daughter’ - (08 Aug 2016)

Delhi HC has refused to interfere with ban on BBC documentary India’s Daughter on the December 16 gangrape case, saying the issue of its telecast was pending before the trial court which was competent to deal with it.

Tags : DELHI HC   BBC DOCUMENTARY   ‘INDIA’S DAUGHTER’  

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