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Allahabad HC Takes Suo Motu Cognizance Of Bulandshahr Gang-Rape - (08 Aug 2016)

Allahabad High Court has taken suo motu cognizance of gang-rape of a woman and her minor daughter on a highway passing through Bulandshahr district of western Uttar Pradesh which sent shock waves across the country, and decided to hear the matter.

Tags : ALLAHABAD HIGH COURT   BULANDSHAHR GANG-RAPE  

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