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NGT Orders Inspection of Industries in Ghaziabad - (08 Aug 2016)

National Green Tribunal (NGT) has ordered inspection of over 200 industries in Ghaziabad to check if borewells are installed in their premises, on a plea alleging that indiscriminate extraction of groundwater has resulted in depletion of water table.

Tags : NATIONAL GREEN TRIBUNAL   GHAZIABAD  

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