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Delhi Court Sentences ‘Peepli Live’ Co-Director Mahmood Farooqui for 7 Years - (05 Aug 2016)

A Delhi Court has sentenced Mahmood Farooqui, Co-Director of Peepli Live, to seven years in jail for raping an American research scholar at his residence in Delhi in March 2015.

Tags : DELHI COURT   MAHMOOD FAROOQUI  

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