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Bombay HC Grants Bail to 2002-2003 Mumbai Blast Convict Ghulam Khotal - (05 Aug 2016)

Bombay HC has released a convict in the 2002-2003 Mumbai blasts case on bail of Rs 1 lakh, Ghulam Khotal, who was sentenced to 10 years imprisonment has already been in prison for six and a half years.

Tags : BOMBAY HC   2002-2003 MUMBAI BLASTS CASE  

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