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Gujarat HC Sentences 11 to Life Imprisonment in 2002 Post-Godhra Riot Case - (05 Aug 2016)

Gujarat HC has sentenced eleven persons to life imprisonment for murder of two persons during a 2002 post-Godhra riot at Meda Adraj village in Mehsana district, setting aside the trial court order acquitting them.

Tags : GUJARAT HC   POST-GODHRA RIOT  

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