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SC Directs Re-Investigation of 315 Closure Reports Filed in 2008 Kandhamal Violence Case - (04 Aug 2016)

Supreme Court has asked the Odisha Government to re-investigate closure of 315 cases related to anti-Christian violence in Kandhamal district in 2008, and “see that the offenders are brought to book”.

Tags : SUPREME COURT   2008 KANDHAMAL VIOLENCE   ODISHA GOVERNMENT  

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