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Madras HC to TN: Pay Compensation to Man Hurt During Bandh - (04 Aug 2016)

Madras HC, while asserting that it was State's duty to maintain law and order and protect its citizens during hartals or bandhs, has directed it to pay Rs 10 lakh compensation with interest to a bank employee, who lost an eye in a stone-pelting incident on eve of a DMK bandh.

Tags : MADRAS HC   DMK BANDH  

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