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Gujarat HC Notices State on PIL Seeking Disposal of Cow Carcass - (04 Aug 2016)

Gujarat HC has issued notice to State on a PIL seeking direction to Government to ensure systemic disposal of cow carcasses and pro-active action against ‘gau rakshaks’ to avoid incidents like the thrashing of Dalits at Una.

Tags : GUJARAT HC   STATE   COW CARCASS  

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