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Isabgol Husk Grading and Marking Rules, 2015- (Ministry of Agriculture) (28 Jul 2015)

MANU/AGRL/0024/2015

Food Adulteration

The Central government introduced rules on the quality, grading, marking of grade and packing of isabgol husk.

Tags : ISABGOL   RULES   GRADING   MARKING   AGRICULTURE  

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