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Parliament Passes Benami Transactions Bill and Institutes of Technology Bill - (03 Aug 2016)

Parliament has passed the Benami Transactions (Prohibition) Amendment Bill, 2016 and the Institutes of Technology (Amendment) Bill, 2016.

Tags : PARLIAMENT   BENAMI TRANSACTIONS (PROHIBITION) AMENDMENT BILL   2015   THE INSTITUTES OF TECHNOLOGY (AMENDMENT) BILL- 2016  

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