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Delhi HC: No Provisional Admission in GTB Tech Institute - (03 Aug 2016)

Delhi HC has dismissed pleas of Guru Tegh Bahadur (GTB) Institute of Technology and the Polytechnic Institute, Delhi, for letting them admit students for the 2016-17 session on a provisional basis.

Tags : DELHI HC   GURU TEGH BAHADUR INSTITUTE OF TECHNOLOGY   POLYTECHNIC INSTITUTE   DELHI   PROVISIONAL ADMISSION  

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