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Bombay HC Dismisses Script Theft Allegation against Director Ashutosh Gowarikar - (03 Aug 2016)

Bombay HC, while providing relief to producers of 'Mohenjo Daro', has dismissed a plea for interim relief by a person who claimed that Director Ashutosh Gowarikar infringed his copyright in the script.

Tags : BOMBAY HC   ASHUTOSH GOWARIKAR  

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