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Export Policy of Onions - increase in Minimum Export Price- (Ministry of Commerce and Industry) (24 Aug 2015)

MANU/DGFT/0089/2015

Commercial

The Central government increased the minimum export price of all varieties of onions to $700 per metric ton. An earlier notification had set the minimum export price at $425 per metric ton.

Relevant : Increase in Minimum Export Price of onions MANU/DGFT/0074/2015 Amendment ITC(HS) Classification of Export and Import Items (Onions) MANU/DGFT/0026/2014

Tags : ONION   EXPORT   MINIMUM PRICE  

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