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MCOCA Court Sentences Abu Jundal, Six Others for Life - (02 Aug 2016)

Special Maharashtra Control of Organised Crime Act (MCOCA) Court has sentenced Lashkar-e-Taiba operative and 26/11 Mumbai attacks plotter Sayed Zabiuddin Ansari alias Abu Jundal and six others to life imprisonment in the 2006 Aurangabad arms haul case.

Tags : MCOCA   ABU JUNDAL   26/11 AURANGABAD ARMS HAUL CASE  

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