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Delhi HC Warns EDMC Official over Failure to Provide Books to Students under Right to Education Act - (02 Aug 2016)

Delhi HC has irked at failure of East Delhi Municipal Corporation (EDMC) Officials to supply writing material to nearly 2 lakh students enrolled in schools run by it and remarked that Corporation Officials should not be given salaries till mandatory writing material is given to students.

Tags : DELHI HC   EAST DELHI MUNICIPAL CORPORATION  

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