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CCI Slaps Rs 73-crore Fine on Lupin for Anti-Competitive Practices - (02 Aug 2016)

Competition Commission of India (CCI) has imposed a fine of Rs 73 crore on Lupin for 'co-operating' with Karnataka Chemists and Druggist Association (KCDA) in its anti-competitive practices. The regulator also imposed a penalty of Rs 8.6 lakh on KCDA.

Tags : COMPETITION COMMISSION OF INDIA   KARNATAKA CHEMISTS AND DRUGGIST ASSOCIATION   LUPIN  

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