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NGT: Time is Not Far Away when People Will Have to Carry Oxygen Cylinder - (02 Aug 2016)

National Green Tribunal (NGT) has pulled up authorities in Himachal Pradesh for not planting a single tree after clearing a forest area for a road project and said, "Time is not far away when people will have to carry oxygen cylinder".

Tags : NATIONAL GREEN TRIBUNAL   HIMACHAL PRADESH  

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