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NGT to NDMC: Register New Vehicles Only When Old Ones are Dismantled - (02 Aug 2016)

National Green Tribunal (NGT) has asked Delhi’s Transport Department to register 10 new diesel vehicles for North Delhi Municipal Corporation only after the civic body produces the certification about dismantling of its nine old vehicles.

Tags : NATIONAL GREEN TRIBUNAL   DELHI’S TRANSPORT DEPARTMENT   NORTH DELHI MUNICIPAL CORPORATION  

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