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SC Rejects Yusuf Nulwalla’s Plea in 1993 Mumbai Blasts Case - (02 Aug 2016)

SC has rejected a plea of Yusuf Mohsin Nulwalla, a co-convict and close friend of Bollywood actor Sanjay Dutt serving a five-year jail sentence for destroying an AK-56 rifle, to reduce his jail term claiming that the weapon was not an automatic one.

Tags : SC   YUSUF MOHSIN NULWALLA   1993 MUMBAI BLASTS CASE  

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