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RBI launches FCTRS module on e-Biz Platform to facilitate FDI Reporting- (Reserve Bank of India) (24 Aug 2015)

MANU/RPRL/0099/2015

Banking

The Reserve Bank of India launched a module for reporting Foreign Currency Transfer of Shares on the eBiz portal. Online reporting facility on the eBiz portal will run parallelly with physical filing of returns; however, physical filing will be discontinued in the next three months.

Tags : RBI   EBIZ   FCTRS  

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