CCPA Imposes Rs. 1 Lakh Penalty on Britannia Over Misleading ‘100% Whole Wheat Bread’ Claim || Delhi High Court Upholds SEM Notice Asking Neha Bora to Sign Peace Bond Beyond Mere Hearsay || Allahabad High Court: Rape Victims Cannot Be Denied Compensation for Lack of Medical Report || Kerala High Court Quashes Guideline Restricting Production of Arrested Persons After 5 PM || Gujarat High Court Upholds Acquittal of Two in Electric Fence Death of 11-Year-Old || MP High Court Allows Tree Felling for Indore Metro, Orders Phased Cutting under Expert Watch || Bombay High Court Awards Rs. 5 Lakh for Illegal Arrest, Orders Action Against Police, Magistrate || Bombay High Court Sets Aside FIR Against Pune College Staff Over Murud Beach Tragedy || Bombay High Court Proposes Forfeiting Rehab Homes of Slum Dwellers Dumping Garbage on Roads || J&K&L High Court Sets Aside Rs. 10K Cost on Senior Advocate, Says Heated Exchanges are Common

CAG of India signs 11 UN Audit reports- (Press Information Bureau) (28 Jul 2016)

MANU/PIBU/0620/2016

Comptroller & Auditor General of India, is currently in New York to attend the 70thRegular Session of the United Nations' Board of Auditors, held at the UN headquarters, New York. Shri. Shashi Kant Sharma, along with Auditor Generals of Tanzania, Shri. Mussa Juma Assad and of the United Kingdom, Shri. Amyas Morse approved and signed 11 UN Audit reports today, as approved by the Board. These reports will be presented to the General Assembly of the UN and to other governing bodies. The reports cover important UN bodies e.g. UNICEF, UNDP, UNHCR, UN-WOMEN, UNOPS and UN Headquarters among others.

Tags : UN AUDIT REPORTS BOARD APPROVAL

Share :