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Allahabad High Court: Unmarried Sister Entitled to Accidental Death Benefit as Legal Heir - (27 Oct 2026)

INSURANCE

Allahabad High Court held that an unmarried sister can claim Rs. 5 lakh accidental death benefit under the Mukhyamantri Kisan Evam Sarvahit Bima Yojana, even if “sister” is not specifically listed among the family members covered by the scheme.

Tags : UNMARRIED SISTER; ACCIDENTAL BENEFIT; LEGAL- HEIR  

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