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Allahabad HC Detains Woman IO till 4 PM, Fines her Rs.5K for not Seizing POCSO Accused’s Mobile - (26 Oct 2026)

EDUCATION

Allahabad High Court ordered a woman investigating officer (IO) to stay in court custody until 4 PM and deposit Rs.5,000 with the Army Welfare Fund after she inadvertently failed to collect the accused’s mobile in a case involving alleged online circulation of obscene content featuring a minor

Tags : INVESTIGATING OFFICER; POCSO; MINOR; OBSCENE CONTENT  

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