Gujarat High Court Upholds Acquittal of Two in Electric Fence Death of 11-Year-Old - (24 Oct 2026)
CRIMINAL
Gujarat High Court upheld the acquittal of two persons accused of culpable homicide after an 11-year-old boy was electrocuted by an electric fence around an agricultural field. The Court found that the prosecution failed to establish that the accused owned the plot.
Tags : ACQUITTAL; ELECTRIC FENCE; DEATH
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