MP High Court Allows Tree Felling for Indore Metro, Orders Phased Cutting under Expert Watch - (24 Oct 2026)
ENVIRONMENT
Madhya Pradesh High Court disposed of a PIL challenging the proposed felling of 150 trees for the Indore Metro Project. While permitting the project to proceed, the Court issued comprehensive directions to regulate the tree-cutting process and minimise environmental impact.
Tags : TREE FELLING; INDORE METRO PROJECT; EXPERT WATCH
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