Bombay High Court Proposes Forfeiting Rehab Homes of Slum Dwellers Dumping Garbage on Roads - (23 Oct 2026)
CIVIL
Bombay High Court warned slum dwellers against littering in Mumbai, saying they must “mend their ways.” It indicated that the Slum Rehabilitation Authority may be asked to forfeit permanent alternate accommodation rights of those prosecuted for dumping garbage in public places.
Tags : SLUM DWELLERS; DUMPING GARBAGE; ROADS
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