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Bombay HC Expresses Concern as Mumbai Surpasses Delhi in Pollution Levels - (22 Oct 2026)

ENVIRONMENT

Bombay HC expressed concern over Mumbai’s worsening air quality, noting that the city is surpassing Delhi in pollution levels. It pulled up civic bodies, Maharashtra Pollution Control Board and police for failing to enforce court directions on controlling air and noise pollution during festivals.

Tags : POLLUTION; MAHARASHTRA POLLUTION CONTROL BOARD; FESTIVALS  

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