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Karnataka High Court Grants Bail to Pan Masala Maker in Rs. 42 Crore Cess Evasion Case - (21 Oct 2026)

CRIMINAL

Karnataka High Court granted bail to S. Nithyananda, proprietor of M/s N Square Enterprises, who was arrested under the Health Security and National Security Cess Act for allegedly evading cess of around Rs. 42 crore.

Tags : PAN MASALA; HEALTH SECURITY AND NATIONAL SECURITY CESS ACT; BAIL  

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