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Allahabad HC Orders Scrutiny of UP Basic School Teachers’ Educational and Appointment Records - (21 Oct 2026)

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Allahabad High Court directed verification of educational and appointment records of all teachers in UP basic schools for Classes I–VIII. Teachers must submit legible copies of appointment letters, academic qualifications and TET/CTET certificates to the concerned BSA within one week.

Tags : BASIC SCHOOL TEACHERS; EDUCATIONAL; APPOINTMENT RECORDS  

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