Supreme Court Rebukes RBI for Remaining a Bystander as YES Bank Operated Clandestinely - (16 Oct 2026)
BANKING
Supreme Court observed that "The RBI was a mere bystander, allowing the CET1 ratio of YES BANK to drop to an astonishing low of 0.6% while the business of YES BANK was being carried out in a clandestine manner,"
Tags : RBI; YES BANK; CLANDESTINELY
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