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Supreme Court Directs Delhi Police to Produce Section 163 BNSS Orders and Preserve CCTV Footage - (16 Oct 2026)

CRIMINAL

Supreme Court directed Delhi Police to place on record prohibitory orders issued under Section 163 BNSS restricting public gatherings in Delhi. It also ordered all law enforcement agencies to preserve CCTV footage and other digital material related to the protests.

Tags : PROTEST; CCTV FOOTAGE; PROHIBITORY ORDERS  

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