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Supreme Court Flags AI-Generated Fake Judgments Submitted in a Party’s Case Compilation - (16 Oct 2026)

CYBER LAWS

Supreme Court flagged the alleged use of AI-generated, non-existent judgments in a case compilation filed for appellants. It termed the incident undesirable and expressed concern over the conduct of the lawyers involved.

Tags : AI- GENERATED; LAWYERS; FAKE JUDGMENTS  

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