Kerala High Court Orders Aadhaar Fingerprint Comparison to Trace Sreekrishnapuram Murder Culprits - (15 Oct 2026)
CRIMINAL
Kerala High Court directed comparison of suspects’ fingerprints in the 2016 Sreekrishnapuram double murder case with Aadhaar records. The order came after local police and the Crime Branch failed to identify the offenders despite prolonged investigation.
Tags : AADHAAR; FINGERPRINT; MURDER
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