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Allahabad HC: Religious Freedom Does Not Confer a Right to a Specific Plot for Cemetery - (14 Oct 2026)

CIVIL

Allahabad High Court held that religious freedom does not give a community the right to claim a specific local body plot for a cemetery, while dismissing a Christian society’s plea seeking conversion of barren land in Ghaziabad for burial purposes.

Tags : RELIGIOUS FREEDOM; CHRISTIAN; CEMETERY  

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