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Karnataka HC Bars Denial of MV Inspector Posts over Experience with Non-Existent HGV/HPV Vehicles - (09 Oct 2026)

SERVICE

Karnataka HC criticized Public Service Commission & Transport Department for recruitment irregularities, noting they accepted certificates claiming repair experience with petrol-engine Heavy Goods Vehicles and Heavy Passenger Vehicles, despite such vehicles not existing in India for decades

Tags : PUBLIC SERVICE COMMISSION; RECRUITMENT; VEHICLES  

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