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Meghalaya HC Flags Amicus' Non-Appearance amid Lawyers' Strike, Stresses Loyalty to Justice - (09 Oct 2026)

CIVIL

Meghalaya High Court expressed displeasure over the amicus curiae’s non-appearance in an ongoing suo motu PIL on the scheduled date, despite the hearing being affected by lawyers’ strike demanding the Meghalaya Advocate General’s removal

Tags : AMICUS CURIAE; SUO MOTU; LAWYERS  

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