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Calcutta High Court Orders DNA Tests to Ascertain Biological Identity in Alleged Baby-Swap Case - (07 Oct 2026)

CRIMINAL

Calcutta High Court ordered fresh DNA tests of two children in an alleged baby-swap case, holding that the matter concerns not only criminal investigation but also the children’s right to know their biological identity.

Tags : DNA TEST; BIOLOGICAL IDENTITY; BABY-SWAP CASE  

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