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J&K&L HC: Cardiac Arrest From Stress of Long-Distance Driving is Compensable - (01 Oct 2026)

LABOUR AND INDUSTRIAL

J&K&L High Court held that a tanker driver’s death from cardiac arrest may be compensable under the Employees’ Compensation Act where evidence shows a reasonable link between the cardiac event and the stress and strain of long-distance driving.

Tags : LONG-DISTANCE DRIVING; CARDIAC ARREST; EMPLOYEES’ COMPENSATION ACT  

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