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SC Awards Rs.1 Lakh Compensation to Daily-Wage Workers in 25-Year-Old Bihar Dues Case - (29 Sep 2026)

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Supreme Court directed Bihar and Jharkhand to pay Rs. 1 lakh each to affected daily-wage workers of five defunct State-owned corporations, along with 12% annual interest on delayed EPF dues and 6% interest on delayed wages and other monetary dues.

Tags : DAILY- WAGE WORKER; COMPENSATION; BIHAR  

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