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Supreme Court Stays CBI Inquiry on Arunachal CM Nabam Tuki - (26 Aug 2015)

Supreme Court has stayed Gauhati High Court order for CBI inquiry on Arunachal Pradesh Chief Minister Nabam Tuki, alleged of corruption charges during his tenure as PWD Minister in 2006.

Tags : SUPREME COURT  GAUHATI HIGH COURT ORDER  NABAM TUKI  

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