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Delhi High Court Orders NTA to Reissue Lost NEET-UG Scorecards to Foreign Medical Graduates - (29 Sep 2026)

EDUCATION

Delhi High Court directed the NTA to issue duplicate NEET-UG scorecards to medical graduates who had lost or misplaced their originals. The Court noted that the candidates were preparing for the FMGE, an examination crucial to their prospects of practising as doctors.

Tags : NEET-UG; FOREIGN MEDICAL GRADUATES; SCORECARDS  

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