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Rajasthan HC: Candidate Cannot Blame E-Mitra for Failing to Correct Caste Category Within Deadline - (24 Sep 2026)

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Rajasthan HC dismissed a candidate's plea to change her category from OBC to General, rejecting her claim of an E-Mitra operator's error. The Court held that her category must remain consistent throughout selection, as she sought correction only after the results despite earlier opportunities.

Tags : E-MITRA; CASTE CATEGORY; CANDIDATE  

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