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Calcutta HC: NEET Medical Board Cannot Reassess Disability Percentage of PwBD Candidates - (24 Sep 2026)

EDUCATION

Calcutta High Court held that disability certified in a valid UDID card is final and cannot be reassessed for NEET-UG PwBD reservation. Medical Boards must assess a candidate’s functional ability to pursue MBBS, not redetermine the certified disability percentage.

Tags : NEET; DISABILITY; MEDICAL BOARD  

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