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Bombay HC Directs Complete Ban on Street Firecrackers and Laser Lights During Festivals - (24 Sep 2026)

ENVIRONMENT

Bombay High Court banned firecrackers on public roads, laser lights and high-intensity beams during festive processions across Maharashtra. To curb pollution, it directed organisers to install sound limiters and decibel meters and furnish Rs. 1 lakh security deposits.

Tags : BAN; FIRECRACKERS; FESTIVAL  

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