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Bombay HC on Nicotine Pouch Ban: Duty-Free Shops Must Comply with Domestic Laws - (23 Sep 2026)

CUSTOMS

Bombay High Court upheld the ban on imported nicotine pouches sold at Mumbai Airport without an import licence, holding that duty-free shops are not exempt from domestic regulatory and public health laws, though they may enjoy exemptions from customs duties and indirect taxes.

Tags : NICOTINE POUCH BAN; DUTY-FREE SHOPS; DOMESTIC LAWS  

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